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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(v) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(v)to delegate all or any of its powers to the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] or any committee or any sub-committee or to any one or more of its members; and