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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(2)(a) in The Assam Alienation of Land (Regulation) Act, 1980

(a)if he is a Magistrate, enforce the delivery to the State Government of the possession of the land or part of the land in respect of which such refusal has been made or failure has been committed; or