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[Cites 0, Cited by 33] [Entire Act]

Union of India - Section

Section 16 in The Army Act, 1950

16. Persons to be attested.

The following persons shall be attested, namely:-
(a)all persons enrolled as combatants;
(b)all persons selected to hold a non- commissioned or acting non- commissioned rank; and
(c)all other persons subject to this Act as may be prescribed by the Central Government.