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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(3)(d) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(d)a Statement in Form FBA -13 indicating the assets and liabilities of the Panchayat Samiti.