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State of Rajasthan - Section

Section 20 in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

20. Computation of Area.

- (i) The areas mentioned in Rule 19 shall be of command land. Where the area held or to be allotted is uncommand, two bighas thereof shall be reckoned equivalent to 1 bigha of the command land.
(ii)If the land allotted is Nali land two bighas of Nali land will be equivalent to three bighas of other command land.