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State of Andhra Pradesh - Section

Section 2 in Andhra Pradesh Co-Operative Service Rules, 1989

2. Constitution

: - The service shall consist of the following categories of posts:Category (1) : Additional Registrar of Co-operative Societies.Category (2) : Joint Registrar of Co-operative Societies.Category (3) : Deputy Registrar.Category (4) : Deputy Registrar.