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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(b) in Bihar Prevention and Control of Agricultural Pests, Diseases and Noxious Weeds Rules, 1955

(b)When an appeal is preferred, a notice shall be sent to the occupier in a registered cover with acknowledgement due mentioning the date, time and place of the hearing of the appeal.