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State of Uttar Pradesh - Section

Section 23 in The U.P. State Electricity Board Services of Engineers Regulations, 1970

23. Special Pay, Compensatory Allowance, etc.

- In addition to pay as in Regulation 22, a member of the Service shall also be entitled to such special pay, compensatory allowance, or post-graduate pay, if any, sanctioned by the Board from time to time, subject to such terms and conditions as may be prescribed by the Board.