Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] State of Tripura - Subsection Section 154(d) in Tripura Municipal Act, 1994 (d)the size and nature of water-works, mains, service-mains, pipes or channels to be constructed or laid by the Municipality for the supply of water ;
