Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(7) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(7)The applicant shall, within 7 days after making the application, on directives of the Commission publish a notice of the application in at least two daily newspapers, one in English language and one in Hindi language, having circulation where the intra-State entities are situated, in the formats approved by the Commission.