Bombay High Court
Mr. Khalid Mahmood Razzaqi Through Poa, ... vs Mr. Ashok Kirtibhai Mehta And Ors on 3 June, 2019
Author: A. S. Gadkari
Bench: A. S. Gadkari
ssm 1 12-wp5004.16gp.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 5004 OF 2016
WITH
WRIT PETITION NO. 5006 OF 2016
WITH
WRIT PETITION NO. 5007 OF 2016
Khalid Mahmood Razzaqi .....Petitioner.
Vs.
Ashok Kirtibhai Mehta & Ors. .....Respondents.
None for the Petitioner.
Mr. V.M. Parshurami for the Respondent No.5.
CORAM : A. S. GADKARI, J.
DATE : 3rd JUNE, 2019. P.C.:-
None for the Petitioner.
Dismissed for non-prosecution.
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