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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(13) in Incentives to Industries in Bihar, 1986

(13)It is State Government's hope that with these incentives there will be adequate response from industrialists within the country or Indians living abroad. Similarly, the educated young men and women will take advantage of the opportunities and take to industry to earn their own living and promote the economic growth of the State.