Madhya Pradesh High Court
Farman Kha vs The State Of Madhya Pradesh on 25 September, 2019
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 CRA-7869-2019 The High Court Of Madhya Pradesh CRA-8092-2019 (SHAHJAD Vs THE STATE OF MADHYA PRADESH) CRA/07869/2019, CRA/08082/2019 1 Indore, Dated : 25-09-2019 Parties through their counsel. Heard on the question of admission. The appeal is admitted for final hearing. Record of the Trial Court be requisitioned.
List for final hearing in due course.
(SHAILENDRA SHUKLA) JUDGE AKS Anil Digitally signed by Anil Kumar Sharma DN: c=IN, o=High Court of Madhya Kumar Pradesh Bench Indore, postalCode=452001, st=Madhya Pradesh, Sharm 2.5.4.20=753b65d225a 9746e99a75a441cdc96 4aa7a158d438793e7f3 2467b355745f3ae, a cn=Anil Kumar Sharma Date: 2019.09.25 17:13:21 +05'30'