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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(5) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(5)The Authorised Officer shall, after scrutiny of the records received from the Assistant Director and after satisfying himself about the genuineness of the claim, sanction the pension and communicate the pension orders to the claimant or claimants through the Assistant Director and the society.