Supreme Court - Daily Orders
Mv Silvia Glory (Imo 9622942) vs Bulk Marine Pte Ltd on 25 November, 2020
Bench: S. Abdul Nazeer, Sanjiv Khanna
ITEM NO.20 Court 8 (Video Conferencing) SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14191/2020
(Arising out of impugned final judgment and order dated
21-10-2020 in OJA No. 4/2020 in OJCA No. 1/2019 in Admiralty
Suit No. 11/2019 passed by the High Court Of Gujarat At
Ahmedabad)
MV SILVIA GLORY (IMO 9622942) Petitioner(s)
VERSUS
BULK MARINE PTE LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.121316/2020-EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT)
Date :25-11-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. C.U Singh, Sr. Adv.
Mr. Varun Singh (AOR)
Mr. Prathamesh Kamat, Adv
Mr. Shiv Iyer, Adv.
Mr. Gaurav Nair,Adv
Ms.Pranati Bhatnagar, Adv.
Ms.Aditi Maheshwari, Adv.
Ms. Ankita Sen,Adv
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned order passed by the High Court. The special leave petition is, accordingly, dismissed.
Signature Not VerifiedPending application stands disposed of.
Digitally signed by Charanjeet kaur Date: 2020.11.25 17:14:34 IST Reason:(CHARANJEET KAUR) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)