Delhi High Court - Orders
Mr. Gaurav Aggarwal And Anr vs Mr. Vinod Aggarwal And Ors on 6 February, 2019
Author: Manmohan
Bench: Manmohan
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 147/2018
MR. GAURAV AGGARWAL AND ANR ..... Plaintiffs
Through None
versus
MR. VINOD AGGARWAL AND ORS ..... Defendants
Through Mr.Suman Doval, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
ORDER
% 06.02.2019 Keeping in view the order passed today in CS(OS) No.1781/2013, the present suit has become infructuous and it accordingly stands disposed of.
MANMOHAN, J FEBRUARY 06, 2019 KA