Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Delhi High Court - Orders

Mr. Gaurav Aggarwal And Anr vs Mr. Vinod Aggarwal And Ors on 6 February, 2019

Author: Manmohan

Bench: Manmohan

$~22
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CS(OS) 147/2018
       MR. GAURAV AGGARWAL AND ANR                     ..... Plaintiffs
                         Through         None

                         versus

       MR. VINOD AGGARWAL AND ORS             ..... Defendants
                    Through Mr.Suman Doval, Advocate.

       CORAM:
       HON'BLE MR. JUSTICE MANMOHAN
                    ORDER

% 06.02.2019 Keeping in view the order passed today in CS(OS) No.1781/2013, the present suit has become infructuous and it accordingly stands disposed of.

MANMOHAN, J FEBRUARY 06, 2019 KA