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[Cites 0, Cited by 0] [Section 373] [Entire Act]

Union of India - Subsection

Section 373(d) in The Merchant Shipping Act, 1958

(d)any Indian ship is lost, abandoned or stranded at or near the place where an Indian consular officer or naval officer may be or whenever the crew or part of the crew of any Indian ship which has been lost, abandoned or stranded arrives at that place; or