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State of Rajasthan - Section

Section 15 in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

15. [ Display of list of prices and stocks of trade articles. [Inserted by Notification No. S.O. 55, dated 20.6.2017 (w.e.f. 27.8.1980).]

- Every dealer and during the hours of his business display conspicuously in form 'F' legibly written in Hindi, a list of prices and stocks of trade articles he holds at a place as near to the entrance of his business premises:Provided that numerals to be used in the list of prices and stocks shall either be in the Devnagari form of numerals or any international form of Indian numerals:Provided further that in case any trade article which is out of stock, instead of writing the prices thereof in the list, the words "Out Of Stock" shall be written in bold letters against that article.Provided also that the retail price of any category of trade articles, so displayed, shall not exceed that retail price, if any, fixed or recommended by the Central Government or State Government or manufacturer or distributor, from time to time, in respect of that category of trade article.