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State of Rajasthan - Section

Section 12B in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

12B.

Pending the arrival of the Tehsilder on tour, application for Taqavi loans may be made over to the Sarpanch of the village Panchayit, who shall enter on each application the exact time and date of receipt of the application and shall complete such preliminary enquiries as are expected to facilitate the disposal of the application when the Tehsildar arrives on tour. The remaining enquiries can be completed by the Tehsildar himself when he arrives at the village.