Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75B] [Entire Act] State of Madhya Pradesh - Subsection Section 75B(2) in The M.P. Irrigation Act, 1931 (2)The notice under sub-section (1) shall state the place where the plans and specifications of the work as approved by the Executive Engineer may be inspected and shall be in such form as may be prescribed.