Section 2(y) in The M.P. Vanijyik Kar Adhiniyam, 1994
(y)[Appellate Board] [Substituted by M.P, Vanijyik Kar (Sanshodhan)Act, 2003 (32 of 2003) for the word 'Tribunal' w.e.f. 30-9-2003.] means [Appellate Board] [Substituted by M.P, Vanijyik Kar (Sanshodhan)Act, 2003 (32 of 2003) for the word 'Tribunal' w.e.f. 30-9-2003.] as constituted under Section 4;
