Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(8) in Indian Medicine Central Council (Post Graduate Ayurveda Education) Regulations, 2016 (8)The post-graduate department or specialty shall have minimum one Professor in concerned subject or specialty from the academic session 2017-18.
