Delhi High Court - Orders
National Highways Authority Of India vs The Louis Berger Group Inc. Jv With M/S. ... on 24 July, 2024
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 351/2023 & I.A. 17160/2023
NATIONAL HIGHWAYS AUTHORITY OF INDIA
.....Petitioner
Through: Mr. Arun Kumar Varma, Sr.
Adv. with Mr. C.S. Chauhan and Mr. Kunal,
Adv.
versus
THE LOUIS BERGER GROUP INC. JV WITH M/S. COWI
A/S .....Respondent
Through: Mr. Seshagiri Vadlamani, Mr.
Ananya Kukreti, and Mr. Ankit Bhushan,
Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 24.07.2024
1. List for disposal at the end of the board on 8 October 2024.
2. Both sides are directed to place on record short notes of their respective submissions not exceeding eight pages each, after exchanging copies with each other at least a week in advance of the next date of hearing. The submissions of the petitioner should precisely set out
(i) the exact nature of the controversy in dispute before the learned Arbitral Tribunal,
(ii) the decision of the learned Arbitral Tribunal qua the claim/counter-claim wise with which the petitioner is aggrieved,
(iii) the reasoning of the learned Arbitral Tribunal, O.M.P. (COMM) 351/2023 Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/07/2024 at 23:25:59 claims/counter-claim wise, in arriving at the said decision and
(iv) why this Court should interfere with the said decision within the parameters of Section 34 of the 1996 Act.
3. In the meanwhile, arbitral record be requisitioned by the Registry, if not already done.
4. Interim order to continue till the next date of hearing, C. HARI SHANKAR, J JULY 24, 2024 dsn Click here to check corrigendum, if any O.M.P. (COMM) 351/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/07/2024 at 23:25:59