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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(1) in Chhattisgarh Police Act, 2007

(1)The State Government, or as the case may be, an authority specially empowered by the State Government in this behalf, may appoint Additional Police Officers for such purposes, and on such terms and conditions and in such manner as may be prescribed.