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State of Jharkhand - Section

Section 12 in The Bihar Primary and Middle Education Rules, 1961

12. Proceedings of the District Board and its Education Committee relating to education.

- The District Superintendent in his capacity as the Secretary of the Education Committee shall record all proceedings of the Committee and forward copies thereof as well as copies of the proceedings of the District Board relating to education to the Regional Deputy Director who may make observations thereon for the consideration of the District Board.