Madhya Pradesh High Court
Silverline Hospital And Research ... vs Bhopal Municipal Corporation on 23 January, 2024
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 10983 of 2022
(SILVERLINE HOSPITAL AND RESEARCH INSTITUTE Vs BHOPAL MUNICIPAL CORPORATION)
Dated : 23-01-2024
Shri Qasim Ali - Advocate for the petitioner.
Petitioner counsel seeks time to file additional document in support of his
argument.
Call after two weeks.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
LR Signature Not Verified Signed by: LORETTA RAJ Signing time: 1/25/2024 5:06:54 PM