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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Uttar Pradesh - Subsection

Section 42(7) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(7)The vote of the Karya Samiti shall be taken on each chapter of the Plan separately. When all the chapters included therein have been so voted it shall be deemed that the Plan as a whole has been passed by the Kaiya Samiti.