Rajasthan High Court - Jodhpur
Maharaja Ganga Singhji Trust vs M/S. Golden Triangle Fort And Palaces ... on 6 August, 2020
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
(1 of 1) [CW-2649/2020]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 2649/2020
Maharaja Ganga Singhji Trust
----Petitioner
Versus
M/s. Golden Triangle Fort And Palaces Pvt. Limited,
----Respondent
For Petitioner(s) : Mr. DD Chitlangi through VC
For Respondent(s) : Mr. Dilip Singh Udawat, through VC
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order 06/08/2020 Put up on 19.08.2020, as prayed.
(MANOJ KUMAR GARG),J 100-MS/-
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