Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(3) in The Jammu and Kashmir Money Lenders and Accredited Loan Providers Act, 2010

(3)No accredited loan provider shall commence or carry on the business of providing loan without obtaining a registration under the provisions of this Chapter.