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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(4) in Chhattisgarh Biological Diversity Rules, 2015

(4)The Board shall similarly lay down the procedure for settlement of disputes between Board and the Biodiversity Management Committees or amongst Biodiversity Management Committees and between Biodiversity Management Committees and relevant local bodies.Form 1[See rule 17]Application form for access to/collection of Biological resources for commercial utilization and associated traditional knowledge