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[Cites 0, Cited by 0] [Section 55A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55A(10) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(10)A register shall be maintained in Z.A. Form 32-A in which all entries in respect of payment of interim annuity shall be made