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Madhya Pradesh High Court

J.K. Verma vs M/S Ashoka Buildcon Limited on 13 July, 2022

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE M.Cr.C. No.11265/2022 Cri.A. No.1816/2022 Indore:13.07.2022 None for the petitioner. Adjourned.

List the matter after six weeks.

(Rajendra Kumar (Verma)) Judge pn PREETH Digitally signed by PREETHA NAIR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=JUDICIAL, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=5431da3716f911ecd1cb3fc6dc91ea2cacec 60259cb241b9ad42416f404bb303, A NAIR pseudonym=BEA9A029360DBE02FDC86E8557A519 B70B35E1A7, serialNumber=0EC5BE08895BA17A6074239F753A3 8DE8188C5E65085178B87CD8C85BA5B87CC, cn=PREETHA NAIR Date: 2022.07.14 16:36:50 +05'30'