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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(13b) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(13b)[ "Schedule" means a Schedule to this Act] [Clause (13b) inserted by W. B. Act 4 of 1977];