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[Cites 0, Cited by 0] [Section 66F(4)] [Section 66F] [Entire Act]

Union of India - Subsection

Section 66F(4)(iii) in Finance Act, 2012

(iii)in sub-section (4A), for the words, brackets and figures "sub-sections (3) and (4)", the word, brackets and figure "sub-section (4)" shall be substituted;