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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in Bureau of Indian Standards Rules, 2017

(3)A notice of not less than twenty-one days from the date of issue shall ordinarily be given to every member for each meeting of the Governing Council:Provided that if it is necessary to convene an emergency meeting, a notice of not less than seven days shall be given to every member.