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Allahabad High Court

Dr. G.N. Saigal & Anr. vs Judicial Magistrate I Class Court No.4 ... on 2 February, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- MISC. BENCH No. - 8410 of 2007

Petitioner :- Dr. G.N. Saigal & Anr.
Respondent :- Judicial Magistrate I Class Court No.4 Amrawati & 2 Ors.
Petitioner Counsel :- Faisal Ahmad Khan

Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Mr. Prashant Chandra, learned Senior Advocate is proceeding with the argument but it could not be concluded because of paucity of time.

List in the week commencing 15.2.2010 for further hearing. Interim order shall continue till then.

Order Date :- 2.2.2010 kkb/