Allahabad High Court
Dr. G.N. Saigal & Anr. vs Judicial Magistrate I Class Court No.4 ... on 2 February, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- MISC. BENCH No. - 8410 of 2007 Petitioner :- Dr. G.N. Saigal & Anr. Respondent :- Judicial Magistrate I Class Court No.4 Amrawati & 2 Ors. Petitioner Counsel :- Faisal Ahmad Khan Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
Mr. Prashant Chandra, learned Senior Advocate is proceeding with the argument but it could not be concluded because of paucity of time.
List in the week commencing 15.2.2010 for further hearing. Interim order shall continue till then.
Order Date :- 2.2.2010 kkb/