Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 5 in The Administrator Generals (Bengal Amendment) Act, 1940 5. Amendment of section 16. - In section 16 of the said Act for the words "rupees one thousand" the words "two thousand rupees" shall be substituted.
