Chattisgarh High Court
Umesh Kumar Gupta vs Economic Offence Wing And Anr. 36 ... on 9 March, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRMP No. 1004 of 2017
Umesh Kumar Gupta Versus Economic Offence Wing
09/03/2018 Shri Vivek Kumar Tripathi, counsel for
the applicant.
Shri Gautam Khetrapal, counsel for the
respondent.
As prayed by learned counsel for the applicant, list after 2 weeks.
Sd/-
Judge (Prashant Kumar Mishra) Barve