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Chattisgarh High Court

Umesh Kumar Gupta vs Economic Offence Wing And Anr. 36 ... on 9 March, 2018

   HIGH COURT OF CHHATTISGARH, BILASPUR

                        Order Sheet

                CRMP No. 1004 of 2017

 Umesh Kumar Gupta Versus Economic Offence Wing




09/03/2018         Shri Vivek Kumar Tripathi, counsel for
             the applicant.
                   Shri Gautam Khetrapal, counsel for the
             respondent.

As prayed by learned counsel for the applicant, list after 2 weeks.

Sd/-

Judge (Prashant Kumar Mishra) Barve