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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(b) in Delhi Professional Colleges or Institutions Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and Other Measures to Ensure Equity and Excellence Act, 2007

(b)"aided Institution" means an institution receiving recurring financial aid or grant-in-aid from any Suite, Union territory, Central Government or the University Grants Commission, and includes a minority Institution, as may be specified by the Government;