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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(1) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971

(1)Subject to the provisions of sub-rules (2), (3) and (4) of this rule, the extent of allotable land which may be granted to any one person shall not exceed an economic holding.