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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(5) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(5)Extension Officer (Social Welfare) in the Head Quarters of each Revenue Division will assist the Tribunal to make entry in the Register of Maintenance Claim Cases and also for filling up of application.