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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(b) in The Indian Criminal law Amendment (Maharashtra Amendment) Act, 1975

(b)in sub-section (4), for the words "the District Judge or Chief Judge of the Small Cause Court", the words "the Chief Judge of the Small Cause Court or District Judge," shall be substituted;