Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(8)] [Section 37] [Entire Act] State of Bihar - Subsection Section 37(8)(i) in The Bihar Co-operative Societies Rules, 1959 (i)the payment of the share capital of all the members who have given notice under sub-Rule (3);