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State of Punjab - Section

Section 600 in Punjab Jail Manual, 1996

600. Only one occupant in each cell, Exception.

- When a prisoner is seriously ill in a cell and it is unsafe owing to the nature of the disease from which he suffers to have him removed to hospital, the Superintendent may, on the recommendation of the Medical Officer, permit one attendant to remain with him. In no other instance shall two prisoners be permitted to occupy the same cell.