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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1)(c) in The Andhra Pradesh Lotteries Act, 1968

(c)sells or distributes or offers or advertises for sale or distribution or has in his possession for the full purpose of sale or distribution any ticket or other documents or chances in the lottery; or