Section 77(2)(z) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014
(z)The conditions subject to which the committee for the purpose for meeting the initial expenditure on lands, buildings and equipments required of the establishment of market, may obtain loan from the State Government or the board or other Committees or financial institutions under sub-section (2) of section 49.(za)The form and the manner in which a statement of transaction shall be submitted to the Secretary of the Committee for the previous financial year ending on 31st March under sub-section (1) of section 57.(zb)The form and the manner in which an appeal may be filed under sub-section (1) of section 65; and(zc)Any other matter which is to be or may be prescribed.