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State of Bihar - Section

Section 7 in THE BIHAR CIVIL COURT OFFICERS AND STAFF (RECRUITMENT, PROMOTION, TRANSFER AND OTHER SERVICE CONDITIONS) RULES, 2022

7. (i) The Centralized Committee shall hold examinations/limited examinations skill tests, screening tests, etc. as prescribed in Schedule ‘A’ of these Rules.

(ii)The Centralized Committee shall also hold interviews and other tests as prescribed in Schedule ‘A’.
(iii)The Centralized Committee, for the purpose of interviews, may constitute one or more Interview Boards for the purposes of conducting interviews with the approval of the High Court.