Tripura High Court
Mr. B. Pal vs Ms. N. Ghosh on 4 December, 2020
Author: S. G. Chattopadhyay
Bench: S. G. Chattopadhyay
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HIGH COURT OF TRIPURA
AGARTALA
Crl. Rev. P No. 52 of 2019.
For Petitioner(s) : Mr. B. Pal, Advocate.
For Respondent(s) : Ms. N. Ghosh, Advocate.
THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY
ORDER
04/12/2020 Mr. B. Pal, learned advocate appears for the petitioner and submits that Mr. S. Lodh, learned appointed advocate of the petitioner could not attend the Court today due to his illness. Therefore, Mr. Pal seeks for an adjournment on behalf of the petitioner.
Ms. N. Ghosh, learned counsel appears for the respondents. Let the matter be listed on 08.01.2021.
JUDGE Dipankar