Section 3(2)(vii) in The Chennai City Corporation Building Rules, 1972

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State of Tamilnadu - Subsection

Section 3(2)(vii) in The Chennai City Corporation Building Rules, 1972

(vii)the position of the existing building, if any, in the site and of building or building which the applicant proposes to erect, along with all open spaces (external and internal);

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State of Tamilnadu - Subsection

Section 3(2)(vii) in The Chennai City Corporation Building Rules, 1972