Section 3(2)(a) in Sabka Vishwas (Legacy Dispute Resolution) Scheme Rules, 2019

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(a)a show cause notice, or one or more appeal arising out of such notice which is pending as on the 30th day of June, 2019; or

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